Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(14) in The Punjab Land Reforms Act, 1972 (14)[ - ] [Clause 14 omitted by Punjab Act 40 of 1973, Section 2.]
