Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(an) in The Bihar Panchayat Raj Act, 2006 (an)[ "Zila Parishad" means Panchayat at the District Level constituted under this Act] [Substituted vide Section 2 of Amdt. Act 21 of 2006.].
