Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Telangana - Subsection

Section 30(xi) in Kaloji Narayana Rao University of Health Sciences Act, 1986

(xi)the institution of pension, gratuity, insurance or provident fund for the benefit of the officers, teachers and other persons employed by the University;