Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 75 in U.P. Revenue Code Rules, 2016 75. Special Counsel (Section 73). - Every special Counsel referred to in section 73(2) may be appointed on such terms and conditions as the State government or the Collector may deem fit considering the nature of the suit or proceeding under reference.
