Supreme Court - Daily Orders
M/S. Raiganj Consumer Forum vs Union Of India . on 26 March, 2019
Bench: Navin Sinha, R. Subhash Reddy
ITEM NO.1 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 188/2004
M/S. RAIGANJ CONSUMER FORUM Petitioner(s)
VERSUS
UNION OF INDIA . & ORS. Respondent(s)
(IA 148036/2018,154673/2018,156169/2018)
WITH
T.C.(C) No. 19/2005 (XVI-A)
T.C.(C) No. 24/2005 (XVI-A)
T.C.(C) No. 23/2005 (XVI-A)
T.C.(C) No. 1/2004 (XVI-A)
T.C.(C) No. 2/2004 (XVI-A)
T.C.(C) No. 3/2004 (XVI-A)
T.C.(C) No. 8/2004 (XVI-A)
T.C.(C) No. 10/2004 (XVI-A)
T.C.(C) No. 22/2004 (XVI-A)
T.C.(C) No. 59/2003 (XVI-A)
T.C.(C) No. 60/2003 (XVI-A)
T.C.(C) No. 66/2003 (XVI-A)
T.C.(C) No. 68/2003 (XVI-A)
T.C.(C) No. 69/2003 (XVI-A)
T.C.(C) No. 70/2003 (XVI-A)
T.C.(C) No. 71/2003 (XVI-A)
Signature Not Verified
T.C.(C) No. 72/2003 (XVI-A)
Digitally signed by
NARENDRA PRASAD
Date: 2019.03.26
16:51:22 IST
Reason:
T.C.(C) No. 73/2003 (XVI-A)
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T.C.(C) No. 74/2003 (XVI-A)
T.C.(C) No. 75/2003 (XVI-A)
T.C.(C) No. 76/2003 (XVI-A)
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T.C.(C) No. 87/2003 (XVI-A)
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T.C.(C) No. 53/2005 (XVI-A)
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T.C.(C) No. 54/2005 (XVI-A)
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T.C.(C) No. 123/2003 (XVI-A)
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T.C.(C) No. 153/2003 (XVI-A)
T.C.(C) No. 155/2003 (XVI-A)
T.C.(C) No. 156/2003 (XVI-A)
T.C.(C) No. 157/2003 (XVI-A)
T.C.(C) No. 158/2003 (XVI-A)
T.C.(C) No. 159/2003 (XVI-A)
T.C.(C) No. 160/2003 (XVI-A)
T.C.(C) No. 161/2003 (XVI-A)
T.C.(C) No. 162/2003 (XVI-A)
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T.C.(C) No. 173/2003 (XVI-A)
T.C.(C) No. 174/2003 (XVI-A)
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T.C.(C) No. 180/2003 (XVI-A)
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T.C.(C) No. 186/2003 (XVI-A)
T.C.(C) No. 187/2003 (XVI-A)
T.C.(C) No. 188/2003 (XVI-A)
T.C.(C) No. 189/2003 (XVI-A)
T.C.(C) No. 190/2003 (XVI-A)
T.C.(C) No. 191/2003 (XVI-A)
T.C.(C) No. 192/2003 (XVI-A)
T.C.(C) No. 193/2003 (XVI-A)
T.C.(C) No. 194/2003 (XVI-A)
T.C.(C) No. 195/2003 (XVI-A)
T.C.(C) No. 197/2003 (XVI-A)
T.C.(C) No. 198/2003 (XVI-A)
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T.C.(C) No. 200/2003 (XVI-A)
T.C.(C) No. 202/2003 (XVI-A)
T.C.(C) No. 203/2003 (XVI-A)
T.C.(C) No. 204/2003 (XVI-A)
T.C.(C) No. 205/2003 (XVI-A)
T.C.(C) No. 206/2003 (XVI-A)
T.C.(C) No. 207/2003 (XVI-A)
T.C.(C) No. 208/2003 (XVI-A)
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T.C.(C) No. 216/2003 (XVI-A)
T.C.(C) No. 217/2003 (XVI-A)
T.C.(C) No. 218/2003 (XVI-A)
T.C.(C) No. 219/2003 (XVI-A)
T.C.(C) No. 220/2003 (XVI-A)
T.C.(C) No. 221/2003 (XVI-A)
T.C.(C) No. 222/2003 (XVI-A)
T.C.(C) No. 223/2003 (XVI-A)
T.C.(C) No. 224/2003 (XVI-A)
T.C.(C) No. 225/2003 (XVI-A)
T.C.(C) No. 228/2003 (XVI-A)
T.C.(C) No. 229/2003 (XVI-A)
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T.C.(C) No. 231/2003 (XVI-A)
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T.C.(C) No. 95/2003 (XVI-A)
T.C.(C) No. 124/2003 (XVI-A)
T.C.(C) No. 146/2003 (XVI-A)
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T.C.(C) No. 201/2003 (XVI-A)
T.C.(C) No. 215/2003 (XVI-A)
T.C.(C) No. 226/2003 (XVI-A)
T.C.(C) No. 227/2003 (XVI-A)
T.C.(C) No. 82/2003 (XVI-A)
T.C.(C) No. 154/2003 (XVI-A)
C.A. No. 3134-3137/2016 (IV)
SLP(C) No. 227/2019 (IV-B)
Date : 26-03-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For the parties
Mr. Vikramjit Banerjee,ASG
Mr. K. Radhakrishnan,Sr.Adv.
Mr. D.L. Chidananda,Adv.
Mr. Rupesh Kumar,Adv.
Mrs. Anil Katiyar,Adv.
Mr. Bhargava V. Desai,AOR
Mr. Akshat Malpani,Adv.
Mr. M.C. Dhingra, AOR
Ms. Suruchii Aggarwal, AOR
Mr. M.L. Lahoty,Adv.
Mr. Paban K. Sharma,Adv.
Mr. Anchit Sripat,Adv.
Mr. Ranjan Mukherjee, AOR
Mr. S. Bhowmick,Adv.
Mr. Mir Imityaz,Adv.
Mr. Somnath Mukherjee, AOR
Mr. P.D. Sharma, AOR
Mr. Naresh Bakshi, AOR
9
Ms. Minakshi Vij, AOR
Mr. R.C. Kaushik, AOR
Mr. P.N. Puri, AOR
Mr. Sarvesh Singh, AOR
Ms. Herinder Kaur Brar,Adv.
Mrs. Anil Katiyar, AOR
Ms. Suruchii Aggarwal, AOR
Mr. Keshav Mohan,Adv.
Mr. Smarhar Singh,Adv.
Mr. Prashant Kumar,Adv.
Mr. Ashok Kumar Singh, AOR
Mr. Avishkar Singhvi,Adv.
Mr. Rajiv Goel,Adv.
S. Sharma,Adv.
Ms. Shalu Sharma, AOR
Mr. Rajesh Sharma,Adv.
Ms. Nidhi Singh Dubey,Adv.
Ms. Neeraja Singh,Adv.
Ms. Sundri,Adv.
Mr. Tanuj Bagga,AOR
Dr. Surender Singh Hooda, AOR
Mr. Naresh Bakshi, AOR
Mr. Bhargava V. Desai, AOR
Mr. Ramesh Babu M. R., AOR
Mr. A.P. Mohanty, AOR
Mr. Arun K. Sinha, AOR
Mr. B.K. Pal, AOR
Ms. Chitra Markandaya, AOR
Mr. D.N. Goburdhan, AOR
Mr. Kusum Chaudhary, AOR
Mr. Surya Kant, AOR
Mr. Tara Chandra Sharma, AOR
10
Mr. Ugra Shankar Prasad, AOR
Mr. Somnath Mukherjee, AOR
Mr. Ranjan Mukherjee, AOR
Mr. Yash Pal Dhingra, AOR
Ms. Minakshi Vij, AOR
Mr. K. S. Rana, AOR
Mr. Vishwajit Singh, AOR
Mr. Abhijit Sengupta, AOR
M/s. K.J. John and Co., AOR
Mr. G. Ramakrishna Prasad, AOR
Mr. Ashwani Kumar, AOR
Mr. Rameshwar Prasad Goyal, AOR
Mr. Alok Gupta, AOR
Mr. S. Ravi Shankar, AOR
M/s. AP & J Chambers, AOR
Mr. R. Gopalakrishnan, AOR
Mr. Shailendra Bhardwaj, AOR
Ms. Ranjeeta Rohatgi, AOR
Mr. Shree Pal Singh, AOR
Ms. Sunita Sharma, AOR
Mr. Chander Shekhar Ashri, AOR
Mrs. S. Usha Reddy, AOR
Mr. Jatinder Kumar Sethi,Adv.
Mr. Ashutosh Kumar Sharma,Adv.
Mr. Jatinder Kumar Bhatia, AOR
Mr. Rana Ranjit Singh, AOR
Mr. Arun Kumar Beriwal, AOR
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Mr. Sudhir Kumar Gupta, AOR
Mr. Subhasish Bhowmick,AOR
UPON hearing the counsel the Court made the following
O R D E R
List after two weeks.
(NARENDRA PRASAD) (JAGDISH CHANDER) COURT MASTER COURT MASTER 12