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Rajasthan High Court - Jaipur

State Of Rajasthan vs Ekta Kumari D/O Shri Dinesh Kumar W/O ... on 28 November, 2018

Bench: Chief Justice, G R Moolchandani

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR


      (1) D.B. Special Appeal Writ No. 1230/2018

1.    State Of Rajasthan, Through Secretary, Departtment Of
      Personnel, Secretariat, Jaipur.
2.    The District Collector, Alwar, District Alwar, Rajasthan.
3.    S.d.o. Behror, District Alwar, Rajasthan.
4.    The Tehsildar, Tehsil Behror, District Alwar, Rajasthan.
                                                     ----Appellants
                             Versus
1.    Bindu Kumari D/o Shri Rampat W/o Shri Pratap Singh
      Yadav, By Caste Yadav (Ahir), R/o Village Maharahawas,
      Tehsil Behror, District Alwar, Rajasthan.
2.    Distict Collector, District Rewari, Haryana.
3.    Tehsildar Dahina, District Rewari, Haryana.
                                                   ---Respondents

(2) D.B. Special Appeal Writ No. 1231/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel, Secretariat, Jaipur.

2. District Collector, Alwar, Rajasthan.

3. S.d.o. Behror, District Alwar, Rajasthan.

4. Tehsildar, Behror, District, Alwar.

----Appellants Versus

1. Smt Sudesh Kumari D/o Shri Ram Singh W/o Shri Satyendra Yadav, R/o Village Maharajawas, Tehsil Behror, District Alwar, (Rajasthan).

2. District Collector, Mahendragarh, Haryana.

3. Tehsildar Narnaul, District Mahendragarh, Haryana.

----Respondents (3) D.B. Special Appeal Writ No. 1232/2018

1. State Of Rajasthan, Through Secretary, Department Of (2 of 19) [SAW-1230/2018] Personnel, Secretariat, Jaipur.

2. District Collector Alwar, District Alwar, Rajasthan.

3. S.d.o. Behror, District Alwar, Rajasthan.

4. Tehsildar, Behror, District Alwar, Rajasthan.

----Appellants Versus

1. Jyoti Kumari D/o Shri Ahay Singh, W/o Shri Ashok Kumar Yadav, Aged About 24 Years, By Caste Ahir, R/o Village And Town Ward No. 1, Near Old Bus Stand, Behror, District Alwar, (Rajasthan).

2. District Collector, Rewari, District Rewari, Haryana.

3. Tehsildar, Rewari, District Rewari, Haryana.

----Respondents (4) D.B. Special Appeal Writ No. 1235/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel, Secretariat, Jaipur.

2. The District Collector Alwar, District Alwar, Rajasthan.

3. S.d.o. Behror, District Alwar, Rajasthan.

4. The Tehsildar, Tehsil Behror, District Alwar, Rajasthan.

----Appellants Versus

1. Dulari Yadav D/o Shri Ram Singh W/o Shri Kailash Chand, By Caste Ahir (Yadav), Resident Of Village Bheeteda, Tehsil Behror, District Alwar, Rajasthan.

2. District Collector, District Gurgaon, Harayana.

3. Naib Tehsildar Gurgaon, District Gurgaon, Haryana.

----Respondents (5) D.B. Special Appeal Writ No. 1236/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel, Secretariat, Jaipur.

2. The District Collector Alwar, District Alwar, Rajasthan.

3. S.d.m. Behror, District Alwar, Rajasthan.

(3 of 19) [SAW-1230/2018]

4. The Tehsildar, Tehsil Behror, District Alwar, Rajasthan.

----Appellants Versus Pooja Bai D/o Shri Maniram W/o Shri Sunil Yadav, Aged About 30 Years, By Caste Aheer (Obc), R/o Village Shivdansingh Pura, Tehsil Behror, District Alwar, Rajasthan.

----Respondent (6) D.B. Special Appeal Writ No. 1237/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel, Secretariat, Jaipur.

2. The District Collector Alwar, District Alwar, Rajasthan.

3. S.D.O. Behror, District Alwar, Rajasthan.

4. Tehsildar, Tehsil Behror, District Alwar, Rajasthan.

----Appellants Versus

1. Anju Bai W/o Shri Sandeep D/o Shri Joginder Singh, By Caste Ahir (Yadav),resident Of Village Bhoopkhera, Tehsil Behror, District Alwar. Rajasthan.

2. District Collector, District Mahindergarh, Haryana

3. Tehsildar Narnaul, District Mahendergarh. Haryana.

----Respondents (7) D.B. Special Appeal Writ No. 1238/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel, Secretariat, Jaipur.

2. District Collector Alwar, Alwar, Rajasthan.

3. S.d.o., District Alwar Rajasthan.

4. Tehsildar, Behror, District Behror District Alwar, Rajasthan.

----Appellants Versus

1. Smt Anita Kumari D/o Shri Bhoop Singh W/o Shri Vijendra Kumar, Village Khohari, Tehsil Behror District Alwar (Rajasthan)

2. District Collector, Mahendergarh. Haryana.

(4 of 19) [SAW-1230/2018]

3. Tehsildar Narnaul, District Mahendergarh. Haryana.

----Respondents (8) D.B. Special Appeal Writ No. 1243/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel, Secretariat, Jaipur.

2. District Collector Alwar, District Alwar, Rajasthan.

3. S.d.o. Behror, District Alwar, Rajasthan.

4. Tehsildar, Behror, District Alwar, Rajasthan.

----Appellants Versus

1. Anita Yadav D/o Jagamal Singh W/o Late Shri Mani Ram Yadav, By Caste Ahir, R/o Village Roadwal, Tehsil Neemrana, District Alwar, (Rajasthan)

2. District Collector, Rewari, District Rewari, Haryana.

3. Tehsildar, Rewari, District Rewari, Haryana.

----Respondents (9) D.B. Special Appeal Writ No. 1245/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel, Secretariat, Jaipur.

2. District Collector Alwar, District Alwar, Rajasthan.

3. S.d.o. Behror, District Alwar, Rajasthan

4. Tehsildar, Behror, District Alwar, Rajasthan

----Appellants Versus

1. Mamta Yadav D/o Shri Gajraj W/o Shri Sandeep Yadav, Aged About 26 Years, By Caste Ahir, R/o Village Hamindpur, Tehsil Behror, District Alwar, (Rajasthan).

2. District Collector, Mahindergarh, District Mahindergarh, Haryana.

3. Tehsildar, Mahindergarh, District Mahindergarh, Haryana.

                                                      ----Respondents
                                (5 of 19)                [SAW-1230/2018]




(10) D.B. Special Appeal Writ No. 1247/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel, Secretariat, Jaipur.

2. The District Collector Alwar, District Alwar, Rajasthan.

3. S.d.o. Behror, District Alwar, Rajasthan

4. The Tehsildar, Tehsil Behror, District Alwar, Rajasthan

----Appellants Versus

1. Sonam D/o Shri Rajesh Kumar W/o Shri Pawan Kumar Yadav, Aged About 24 Years, By Caste Aheer (Obc), R/o Village Maharajawas, Tehsil Behror, District Alwar, Rajasthan.

2. District Collector, District Mahendragarh, Haryana.

3. Naib Tehsildar Kanina, District Mahendragarh, Haryana.

----Respondents (11) D.B. Special Appeal Writ No. 1248/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel, Secretariat, Jaipur

2. District Collector, Alwar, District Alwar, Rajasthan

3. Sub Divisional Officer, Behror, District Alwar, Rajasthan

4. Tehsildar, Behror, District Alwar, Rajasthan

----Appellants Versus

1. Smt. Jyoti D/o Shri Ashok Kumar W/o Shri Rajkumar, Aged About 25 Years, By Caste Yadav (Ahir), Resident Of Village Bhagwari Kalan, Tehsil Behror, District Alwar, Rajasthan

2. District Collector, Rewari, District Rewari, Haryana.

3. Tehsildar, Rewari, District Rewari, Haryana

----Respondents (12) D.B. Special Appeal Writ No. 1249/2018

1. State Of Rajasthan, Through Secretary, Department Of (6 of 19) [SAW-1230/2018] Personnel, Secretariat, Jaipur

2. District Collector, Alwar, District Alwar, Rajasthan

3. S.d.o., Behror, District Alwar, Rajasthan

4. Tehsildar, Behror, District Alwar, Rajasthan

----Appellants Versus

1. Usha D/o Shri Kamal Singh, W/o Shri Yogesh Kumar, Aged About 28 Years, By Caste Ahir, R/o Village Maharajwas, Tehsil Behror, District Alwar, (Rajasthan)

2. District Collector, Mahindergarh, District Mahindergarh, Haryana

3. Tehsildar, Narnaul, District Mahindergarh, Haryana

----Respondents (13) D.B. Special Appeal Writ No. 1250/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel, Secretariat, Jaipur

2. District Collector, Alwar, District Alwar, Rajasthan

3. Sub Divisional Officer, Behror, District Alwar, Rajasthan

4. Tehsildar, Behror, District Alwar, Rajasthan

----Appellants Versus

1. Smt. Jyoti D/o Shri Krishan Singh W/o Shri Ajay Kumar, Aged About 25 Years, By Caste Yadav (Ahir), Resident Of Village Kohrana, Tehsil Behror, District Alwar, Rajasthan

2. District Collector, Mahendragarh, District Mahendragarh, Haryana.

3. Tehsildar, Ateli, Mahendragarh, District Mahendragarh, Haryana

----Respondents (14) D.B. Special Appeal Writ No. 1251/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel, Secretariat, Jaipur.

(7 of 19) [SAW-1230/2018]

2. District Collector Alwar, District Alwar, Rajasthan.

3. Sub Divisional Officer, Behror, District Alwar, Rajasthan.

4. Tehsildar, Behror, District Alwar, Rajasthan.

----Appellants Versus

1. Smt Madhu Bala D/o Shri Satish Kumar W/o Late Shri Chandra Prakash, By Caste Yadav (Ahir), Resident Of Ward No. 25, Near Kangaroo School, Behror, District Alwar, Rajasthan.

2. District Collector, Mahendragarh, Haryana.

3. Tehsildar, Kanina, District Mahendragarh, Haryana.

----Respondents (15) D.B. Special Appeal Writ No. 1252/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel, Secretariat, Jaipur.

2. District Collector Alwar, District Alwar, Rajasthan.

3. Tehsildar, Behror, District Alwar

----Appellants Versus

1. Smt Neelam Yadav W/o Shri Deependra Yadav, Aged About 26 Years, R/o Village Nawdi, Tehsil Narnaul, District Mahendragarh, Haryana, At Present Resident Of Village Bichana, Post Gandala, Tehsil Behror District Alwar (Rajasthan).

2. District Collector, Mahendragarh, Haryana.

3. Tehsildar Narnaul, District Mahendragarh, Haryana.

----Respondents (16) D.B. Special Appeal Writ No. 1253/2018

1. State Of Rajasthan, Through Principal Secretary, Department Of Personnel, Secretariat, Jaipur

2. District Collector, Alwar, Rajasthan

3. Sub Divisional Magistrate, Behror, District Alwar, Rajasthan

4. Tehsildar, Behror, District Alwar (8 of 19) [SAW-1230/2018]

----Appellants Versus

1. Antama D/o Shri Shish Ram, W/o Shri Sunil Kumar Yadav, Aged About 24 Years, R/o V.p.o.- Jakhrana, Tehsil- Behror, District Alwar, Rajasthan

2. District Collector, Mohindergarh, Haryana

3. Sub Divisional Magistrate, Narnaul, District Mohindergarh, Haryana

4. Tehsildar, Narnaul, District Mohindergarh, Haryana

----Respondents (17) D.B. Special Appeal Writ No. 1254/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel, Secretariat, Jaipur.

2. The District Collector Alwar, District Alwar, Rajasthan.

3. S.D.M. Behror, District Alwar, Rajasthan

4. Tehsildar, Tehsil Behror, District Alwar, Rajasthan.

----Appellants Versus

1. Smt Kavita Kumari D/o Shri Ram Kishan W/o Raju, By Caste Meghwa/sc/, R/o Village Post Jainpurwas, Tehsil- Behror, District Alwar, Rajasthan.

2. District Collector, Narnaul, District Mahindergarh, Haryana.

3. Sub Divisional Magistrate, Kanina, District Mahendragarh, Haryana

4. Tehsildar, Kanina, District Mahindergarh, Haryana.

----Respondents (18) D.B. Special Appeal Writ No. 1255/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel, Secretariat, Jaipur

2. District Collector, District Alwar, Rajasthan

3. Sub Divisional Officer, Behror, District Alwar, Rajasthan

4. Tehsildar, Tehsil Behror, District Alwar, Rajasthan

----Appellants (9 of 19) [SAW-1230/2018] Versus

1. Smt. Poonam Yadav D/o Shri Attar Singh W/o Shri Sandeep Kumar, Aged About 21 Years, By Caste Yadav (Ahir), Resident Of Village Hamindpur, Tehsil Behror, District Alwar, Rajasthan

2. District Collector, Rewari, District Rewari, Haryana

3. Tehsildar, Rewari, District Rewari, Haryana

----Respondents (19) D.B. Special Appeal Writ No. 1256/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel, Secretariat, Jaipur

2. District Collector, Alwar (Rajasthan)

3. S.d.o., District Alwar (Rajasthan)

4. Tehsildar, Behror, District Alwar (Rajasthan)

----Appellants Versus

1. Smt. Anita W/o Shri Mahavir Prasad, Aged About 22 Years, R/o Village Gandala, Post Gandala, Tehsil Behror, District Alwar (Rajasthan)

2. District Collector, Mahendragarh, Haryana

3. Tehsildar Narnaul, District Mahendragarh, Haryana

----Respondents (20) D.B. Special Appeal Writ No. 1258/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel, Secretariat, Jaipur.

2. The District Collector Alwar, District Alwar, Rajasthan.

3. S.d.o. Behror, District Alwar, Rajasthan.

4. The Tehsildar, Tehsil Behror, District Alwar, Rajasthan.

----Appellants Versus

1. Sabina Kumari D/o Shri Prithvi Singh W/o Shri Deepak Kumar, Aged About 28 Years, By Caste Ahir (Yadav), Resident Of Village Bheetada, Post Riwali, Tehsil Behror, (10 of 19) [SAW-1230/2018] District Alwar, Rajasthan.

2. District Collector, District Mahendragarh, Haryana.

3. Tehsildar Narnaul, District Mahendragarh, Haryana.

----Respondents (21) D.B. Special Appeal Writ No. 1260/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel, Secretariat, Jaipur.

2. The District Collector, Alwar, District Alwar, Rajasthan

3. S.d.m., Behror, District Alwar, Rajasthan

4. Tehsildar, Tehsil Behror, District Alwar, Rajasthan

----Appellants Versus Anekta W/o Vinod Kumar Yadav, D/o Mahaveer Parsad, Village Dhugeda, Tehsil Behror, District Alwar, Rajasthan

----Respondent (22) D.B. Special Appeal Writ No. 1263/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel, Secretariat, Jaipur.

2. The District Collector, Alwar, District Alwar, Rajasthan

3. S.d.o., Behror, District Alwar, Rajasthan

4. The Tehsildar, Tehsil Behror, District Alwar, Rajasthan

----Appellants Versus

1. Sushma D/o Shri Ashok Kumar W/o Shri Parvin Kumar, Aged About 22 Years, By Caste Ahir (Yadav), Resident Of Village Kohrana, Tehsil Behror, District Alwar, Rajasthan.

2. District Collector, District Rewari, Haryana.

3. Tehsildar Rewari, District Rewari, Haryana

----Respondents (23) D.B. Special Appeal Writ No. 1269/2018

1. State Of Rajasthan, Through Secretary, Department Of (11 of 19) [SAW-1230/2018] Personnel, Secretariat, Jaipur.

2. The District Collector Alwar, District Alwar, Rajasthan.

3. S.d.m. Behror, District Alwar, Rajasthan.

4. The Tehsildar, Tehsil Behror, District Alwar, Rajasthan.

----Appellants Versus

1. Ekta Kumari D/o Shri Dinesh Kumar W/o Shri Sudhanand Yadav, Aged About 25 Years, By Caste Aheer (Obc), R/o Old Bus Stand, Kund Road, Tehsil Behror, Distrist Alwar, Rajasthan.

2. District Collector, District Mahendragarh, Haryana.

3. Sub Divisional Magistrate, Narnaul, District Mahendragarh, Haryana.

4. Tehsildar Narnaul, District Mahendragarh, Haryana.

----Respondents (24) D.B. Special Appeal Writ No. 1270/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel, Secretariat, Jaipur

2. District Collector, Alwar, District Alwar, Rajasthan

3. Sub Divisional Officer, Behror, District Alwar, Rajasthan

4. Tehsildar, Behror, District Alwar, Rajasthan

----Appellants Versus

1. Smt. Sarita Kumari D/o Shri Braham Prakash W/o Shri Pawan Kumar, Aged About 25 Years, By Caste Yadav (Ahir), Resident Of Village Nangal Khoria, Tehsil Behror, District Alwar, Rajasthan.

2. District Collector, Rewari, District Rewari, Haryana

3. Tehsildar, Kosli, District Rewari, Haryana

----Respondents (25) D.B. Special Appeal Writ No. 1279/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel, Secretariat, Jaipur.

2. District Collector Alwar, District Alwar, Rajasthan (12 of 19) [SAW-1230/2018]

3. S.d.o., Behror, District Alwar, Rajasthan

4. Tehsildar, Behror, District Alwar, Rajasthan

----Appellants Versus

1. Poonam D/o Subhash Chand W/o Shri Abhinay Kumar Yadav, Aged About 25 Years, By Caste Ahir, R/o Village Bhagwari Kalan, Post Guwana, Tehsil Behror, District Alwar, (Rajasthan)

2. District Collector, Mahendragarh, District Mahendragrah, Haryana

3. Tehsildar, Narnaul, District Mahindragarh, Haryana

----Respondents (26) D.B. Special Appeal Writ No. 1281/2018

1. State Of Rajasthan, Through District Collector, Alwar.

2. Sub Divisional Magistrate, Tehsil Behror, District Alwar, Rajasthan.

3. Tehsildar, Tehsil Behror, District Alwar, Rajasthan

----Appellants Versus

1. Smt. Pramosh D/o Shri Banshi Lal W/o Shri Satish Kumar, Aged About 27 Years, By Caste Yadav (Ahir), Resident Of Village Jatgavwra, Tehsil Behror, District Alwar, Rajasthan

2. District Collector, Mahendragarh, District Mahendragarh, Haryana

3. Tehsildar, Narnaul, Mahendragarh, District Mahendragarh, Haryana

----Respondents (27) D.B. Special Appeal Writ No. 1282/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel, Secretariat, Jaipur.

2. District Collector Alwar, District Alwar, Rajasthan

3. S.d.o., Behror, District Alwar, Rajasthan

4. Tehsildar, Behror, District Alwar, Rajasthan (13 of 19) [SAW-1230/2018]

----Appellants Versus

1. Manjeet Kumari D/o Shri Dharamveer, W/o Shri Pawan Kumar, Aged About 27 Years, By Caste Ahir, R/o Village Manchal, Tehsil Behror, District Alwar, (Rajasthan)

2. District Collector, Mahindergarh, District Mahindergarh, Haryana

3. Tehsildar, Narnaul, District Mahindergarh, Haryana

----Respondents (28) D.B. Special Appeal Writ No. 1286/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel, Secretariat, Jaipur.

2. The District Collector, Alwar, District Alwar, Rajasthan.

3. The Tehsildar, Tehsil Behror, District Alwar, Rajasthan

----Appellants Versus

1. Ms Poonam Kumari. D/o Shri Ram Singh W/o Shri Pradeep Kumar, Aged About 25 Years, Caste Ahir (Yadav), Resident Of Village Khairana, Tehsil Kanina, District Mahindergarh, Haryana, At Present Resident Of Village Bighana, Poast Gandala, Tehsil Behror, District Alwar, Rajasthan.

2. District Collector, District Mahindergarh, Haryana

3. Naib Tehsildar Kanina, District Mahindergarh, Haryana.

----Respondents (29) D.B. Special Appeal Writ No. 1287/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel Secretariat, Jaipur.

2. District Collector, Alwar, Rajasthan.

3. S.d.o., Behror, District Alwar, Rajasthan

4. Tehsildar, Behror, District Alwar, Rajasthan

----Appellants Versus

1. Smt Manju D/o Shri Ramavtar W/o Shri Dharmbeer (14 of 19) [SAW-1230/2018] Sain, Aged About 30 Years, R/o Village Gokulpur, Post Sherpur, Tehsil Behror, District Alwar, (Rajasthan)

2. District Collector, Rewari, Haryana

3. Tehsildar, Rewari, Haryana

----Respondents (30) D.B. Special Appeal Writ No. 1289/2018

1. State Of Rajasthan, Through Its Collector Alwar.

2. S.d.o. Behror, District Alwar, Rajasthan

3. The Tehsildar, Tehsil Behror District Alwar, Rajasthan

----Appellants Versus Sangeeta Kumari W/o Surendra Singh Yadav, Aged About 27 Years, R/o Village And Post Dooghera, Tehsil Behror, District Alwar, Rajasthan

----Respondent (31) D.B. Special Appeal Writ No. 1290/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel, Secretariat, Jaipur.

2. The District Collector, Alwar, District Alwar, Rajasthan

3. S.d.o., Behror, District Alwar, Rajasthan

4. Tehsildar, Tehsil Behror, District Alwar, Rajasthan

----Appellants Versus

1. Surmesh Kumari D/o Late Shri Braham Dutt Wife Of Shri Vikram Singh Yadav, Aged About 33 Years, B/c Yadav (Ahir), Resident Of V.p.o.- Sherpur, Tehsil-Behror, District Alwar, Rajasthan,

2. District Collector, District Jhajjar, Haryana

3. Sub Divisioanl Magistrate, Jhajjar, District Jhajjar, Haryana

4. Tehsildar Jhajjar, District Jhajjar, Haryana

----Respondents (32) D.B. Special Appeal Writ No. 1292/2018 (15 of 19) [SAW-1230/2018]

1. State Of Rajasthan, Through Secretary, Department Of Personnel,secretariat,jaipur

2. District Collector, Alwar, District Alwar.

3. Sub Divisional Officer, Behror, District Alwar, Rajasthan

4. Tehsildar, Tehsil Behror, District Alwar, Rajasthan

----Appellants Versus

1. Smt Saroj Devi D/o Shri Bodan Singh W/o Shri Shakti Singh Yadav, Aged About 24 Years, By Caste Yadav (Ahir), Resident Of Village Bijorawas, Tehsil Behror, District Alwar, Rajasthan.

2. District Collector, Jhajjar, District Jhajjar, Haryana

3. Tehsildar, Jhajjar, District Jhajjar, Haryana

----Respondents (33) D.B. Special Appeal Writ No. 1293/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel, Secretariat, Jaipur

2. The District Collector, Alwar, District Alwar, Rajasthan

3. S.d.m., Behror, District Alwar, Rajasthan

4. Tehsildar, Tehsil Behror, District Alwar, Rajasthan

----Appellants Versus

1. Manju Yadav D/o Shri Jagmal Singh Yadav, Wife Of Shri Anup Yadav, Aged About 29 Years, B/c Yadav (Ahir) , Resident Of V.p.o. Jakhrana, Tehsil Behror, District Alwar, Rajasthan

2. District Collector, District Mahendragarh, Haryana

3. Sub Divisional Magistrate, Narnaul, District Mahendragarh, Haryana

4. Tehsildar, Narnaul, District Mahendragarh Haryana

----Respondents (34) D.B. Special Appeal Writ No. 1296/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel, Secretariat, Jaipur (16 of 19) [SAW-1230/2018]

2. The District Collector, Alwar, District Alwar, Rajasthan

3. S.d.o., Behror, District Alwar, Rajasthan.

4. The Tehsildar, Tehsil Behror, District Alwar, Rajasthan

----Appellants Versus

1. Yogita D/o Shri Deshraj W/o Shri Ravindra Yadav, Aged About 25 Years, By Caste Yadav (Ahir), R/o Village Riwali, Tehsil Behror, District Alwar, Rajasthan.

2. District Collector, District Gurgaon, Haryana.

3. Tehsildar Gurgaon, District Gurgaon, Haryana.

----Respondents (35) D.B. Special Appeal Writ No. 1297/2018

1. State Of Rajasthan, Through Secretary, Department Of Personnel, Secretariat, Jaipur

2. District Collector, Alwar, District Alwar, Rajasthan

3. Sub Divisional Officer, Behror, District Alwar, Rajasthan.

4. Tehsildar, Behror, District Alwar, Rajasthan

----Appellants Versus

1. Smt. Babita Yadav D/o Shri Bhoop Singh W/o Shri Sushant Kumar Yadav, Aged About 34 Years, By Caste Yadav (Ahir), Resident Of Village Bijorawas, Tehsil Behror, District Alwar, Rajasthan.

2. District Collector, Rewari, District Rewari, Haryana

3. Tehsildar, Rewari, District Rewari, Haryana

----Respondents For Appellant(s) : Mr. J.M. Saxena, AAG with Ms. Charu Jain HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE G R MOOLCHANDANI (17 of 19) [SAW-1230/2018] Order 28/11/2018 We overlook the defects not rectified by the appellants.

D.B. Civil Misc. Application No.966/2018 in SAW No.1231/2018:

D.B. Civil Misc. Application No.967/2018 in SAW No.1232/2018:
D.B. Civil Misc. Application No.968/2018 in SAW No.1238/2018: D.B. Civil Misc. Application No.970/2018 in SAW No.1243/2018: D.B. Civil Misc. Application No.971/2018 in SAW No.1245/2018: D.B. Civil Misc. Application No.972/2018 in SAW No.1248/2018: D.B. Civil Misc. Application No.973/2018 in SAW No.1249/2018: D.B. Civil Misc. Application No.974/2018 in SAW No.1250/2018: D.B. Civil Misc. Application No.975/2018 in SAW No.1251/2018: D.B. Civil Misc. Application No.976/2018 in SAW No.1252/2018: D.B. Civil Misc. Application No.977/2018 in SAW No.1253/2018: D.B. Civil Misc. Application No.978/2018 in SAW No.1255/2018: D.B. Civil Misc. Application No.979/2018 in SAW No.1256/2018: D.B. Civil Misc. Application No.984/2018 in SAW No.1270/2018: D.B. Civil Misc. Application No.988/2018 in SAW No.1279/2018: D.B. Civil Misc. Application No.989/2018 in SAW No.1281/2018: D.B. Civil Misc. Application No.990/2018 in SAW No.1282/2018: D.B. Civil Misc. Application No.993/2018 in SAW No.1287/2018: D.B. Civil Misc. Application No.995/2018 in SAW No.1292/2018: D.B. Civil Misc. Application No.999/2018 in SAW No.1297/2018:
1. For the reasons stated in the application delay in preferring the appeals is condoned.
2. The applications are allowed.

D.B. Civil Special Appeal(W) Nos.1230/2018, 1231/2018, 1232/2018, 1235/2018, 1236/2018, 1237/2018, (18 of 19) [SAW-1230/2018] 1238/2018, 1243/2018, 1245/2018, 1247/2018, 1248/2018, 1249/2018, 1250/2018, 1251/2018, 1252/2018, 1253/2018, 1254/2018, 1255/2018, 1256/2018, 1258/2018, 1260/2018, 1263/2018, 1269/2018, 1270/2018, 1279/2018, 1281/2018, 1282/2018, 1286/2018, 1287/2018, 1289/2018, 1290/2018, 1292/2018, 1293/2018, 1296/2018 & 1297/2018:

1. The appellants are aggrieved by the directions issued by the learned Single Judges on different dates directing grant of OBC/SC/ST certificates to females in the State of Rajasthan who migrated to State of Rajasthan post marriage.
2. It being settled law that status as a member of OBC/SC/ST has to be determined with reference to the State where the applicant was born with further reference to the caste or tribe of the father of the applicant the learned Single Judges have simply directed the method by which verification has to be effected with reference to the parentage of the applicant.
3. The issue of benefit of reservation for public employment is distinct from the entitlement of a person to apply for grant of OBC/SC/ST certificate and to be issued one.
4. Thus, clarifying that the issuance of the certificate applied for by the respondents would not be treated as an acceptance of the entitlement of the applicant to seek benefit of reservation in public employment in State of Rajasthan we find no infirmity in the impugned orders which simply direct manner of the grant of the certificate applied for. The reason is that apart from reservation in public employment these certificates may be relevant for grant of some other benefit. For example, a housing scheme. A migrant lady may claim benefit on the strength of the certificate if a scheme envisages domicile or residence as an entitlement for a house or a flat; with reservation provided.
(19 of 19) [SAW-1230/2018]
5. In view of the facts noted hereinabove the appeals are dismissed affirming the impugned orders.

(G R MOOLCHANDANI),J (PRADEEP NANDRAJOG),CJ KKC/1 to 35 Powered by TCPDF (www.tcpdf.org)