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State of Odisha - Section

Section 24X in The Orissa Agricultural Produce Markets Rules, 1958

24X. Annual Account.

- A Contract Farming Sponsor shall submit annual accounts in Form XXII before the 30th June every year to the Secretary of the Market Committee concerned in respect of ail transactions in respect of the contract farming activities undertaken by him during, the previous financial year.]Part-III Market Committee, its Chairman, officers and servants and Disputes Sub-CommitteeTheir Functions and Powers