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[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 81 in The Merchant Shipping Act, 1958

81. Form of certificates. -

Every certificate of [competency] granted under this Act shall be in the prescribed form and shall be made in duplicate and one copy shall be delivered to the person entitled to the certificate, and the other shall be kept and recorded in the prescribed manner.