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Supreme Court - Daily Orders

Commissioner Of Income Tax (Exemption) ... vs Krishi Upaj Mandi Samiti Gaj Singhpur on 20 July, 2018

Bench: A.K. Sikri, Ashok Bhushan

                                          IN THE SUPREME COURT OF INDIA

                                          CIVIL APPELLATE JURISDICTION

                               M.A. NO. 1374/2018 IN C.A. NO. 1453/2017


                         COMMISSIONER OF INCOME TAX (EXEMPTION)
                         BIKANER                                                   APPELLANT(S)

                                                VERSUS

                         KRISHI UPAJ MANDI SAMITI GAJ SINGHPUR                 RESPONDENT(S)

                                                             WITH
                                    MA    No.    1384/2018   in C.A.   No.   3174/2016 (XV)
                                    MA    No.    1390/2018   in C.A.   No.   1066/2017 (XV)
                                    MA    No.    1400/2018   in C.A.   No.   3618/2016 (XV)
                                    MA    No.    1403/2018   in C.A.   No.   12280/2016(XV)
                                   MA    No.    1404/2018    in C.A.   No.   11978/2016 (XV)

                                                         O R D E R

Upon being mentioned by Mr. K. Radhakrishnan, learned senior counsel for the applicant(s)/appellant(s), these Miscellaneous Applications are taken on Board.

Having heard learned counsel for the appellant, we do not find any merit in these Miscellaneous Applications which are, accordingly, dismissed.

…...…................J. (A.K. SIKRI) …...…................J. (ASHOK BHUSHAN) Signature Not Verified NEW DELHI, Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.07.23 17:55:18 IST Reason: JULY 20, 2018 ITEM NO.801 COURT NO.5 SECTION XV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS M.A. No. 1374/2018 in C.A. No(s). 1453/2017 COMMISSIONER OF INCOME TAX (EXEMPTION) BIKANER Petitioner(s) VERSUS KRISHI UPAJ MANDI SAMITI GAJ SINGHPUR Respondent(s) WITH MA No. 1384/2018 in C.A. No. 3174/2016 (XV) MA No. 1390/2018 in C.A. No. 1066/2017 (XV) MA No. 1400/2018 in C.A. No. 3618/2016 (XV) MA No. 1403/2018 in C.A. No. 12280/2016(XV) MA No. 1404/2018 in C.A. No. 11978/2016 (XV) Date : 20-07-2018 These applications were mentioned today. CORAM :

HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ASHOK BHUSHAN For Petitioner(s) Mr. K. Radhakrishnan, Sr. Adv. (Mentioned by) Mr. Rupesh Kumar, Adv.
Mrs. Anil Katiyar, AOR Mr. B. V. Balaram Das, AOR For Respondent(s) Ms. Praveena Gautam, AOR UPON being mentioned, the Court made the following O R D E R Taken on Board.
The miscellaneous applications are dismissed in terms of the signed order.




(SUSHIL KUMAR RAKHEJA)                            (RAJINDER KAUR)
      AR-cum-PS                                    BRANCH OFFICER
(Signed order is placed on the file.)