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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Tamilnadu - Subsection

Section 74(1)(c) in Tamil Nadu Maritime Board Act, 1995

(c)the contribution, if any, payable to the Central Government or any State Government on account of the pension and leave allowance of any officer lent to the Board by such Government;