Allahabad High Court
Kishan Lal Chawala vs Union Of India Through Directorate Of ... on 8 November, 2010
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- BAIL No. - 8233 of 2010 Petitioner :- Kishan Lal Chawala Respondent :- Union Of India Through Directorate Of Revenue Intelligance Petitioner Counsel :- Tushar Verma,Saurabh Yadav Respondent Counsel :- Dipik Seth Hon'ble S.C. Chaurasia,J.
Sri Deepak Seth, learned Special Public Prosecutor, prays for and is granted time to file counter affidavit by 12.11.2010. Rejoinder affidavit, if any, may be filed by 15.11.2010.
List on 16.11.2010.
Order Date :- 8.11.2010 kkm