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Allahabad High Court

Kishan Lal Chawala vs Union Of India Through Directorate Of ... on 8 November, 2010





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- BAIL No. - 8233 of 2010
 

 
Petitioner :- Kishan Lal Chawala
 
Respondent :- Union Of India Through Directorate Of Revenue Intelligance
 
Petitioner Counsel :- Tushar Verma,Saurabh Yadav
 
Respondent Counsel :- Dipik Seth
 

 
Hon'ble S.C. Chaurasia,J.
 

Sri Deepak Seth, learned Special Public Prosecutor, prays for and is granted time to file counter affidavit by 12.11.2010. Rejoinder affidavit, if any, may be filed by 15.11.2010.

List on 16.11.2010.

Order Date :- 8.11.2010 kkm