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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Himachal Pradesh - Subsection

Section 67(1)(a) in Himachal Pradesh Co-Operative Societies Rules, 1971

(a)when the State Government purchases shares in a society, it shall be entitled to dividend on the said shares as is declared by the society concerned, and is payable to other members of that society;