Calcutta High Court (Appellete Side)
Somnath Nandi vs State Of West Bengal & Ors on 11 December, 2020
Author: Tapabrata Chakraborty
Bench: Moushumi Bhattacharya, Tapabrata Chakraborty
11.12.2020 D/L No.09 Court No.25 s.biswas WPA 9891 of 2020 Somnath Nandi Vs. State of West Bengal & Ors. (Through Video Conference) Dr. Sutanu Kr. Patra Ms. Supriya Dubey Chakraborty ... ... for the WBCSSC Dr. Patra, learned advocate appearing for the Commission informs this Court that the present petition pertains to the 1st State Level Selection Test for recruitment of Assistant Teachers (Upper Primary Level), 2016 and that similar matters have been assigned to Hon'ble Justice Moushumi Bhattacharya.
In view thereof, the matter is released from my list.
(Tapabrata Chakraborty, J.)