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State of Punjab - Section

Section 14 in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986

14. Qualifications.

- No person shall be recruited to any post in the service of the Corporation unless he possesses necessary qualifications and experience as laid down in appendix (B) to these Rules.No person shall be recruited to any posts (except Class IV) in the Corporation by direct appointment unless he possesses knowledge of Punjabi upto matriculation or equivalent standard or passes the test of Punjabi language of matriculation standard to be held by the Commission/Board or such authority as may be specified by the State Government in this behalf from time to time.Provided that the Board/Appointing authority may prescribe for various posts the qualification, whether academic, technical or otherwise, or tests of physical standards or any experience that it may consider necessary and expedient for confirmation, promotion or continuance in service.