Section 9 in Sikkim Nationalised Transport (Prevention of Ticketless Travel and Miscellaneous Provisions) Rules 1983
9.
The conditions with respect to the receiving, accepting, booking, loading, forwarding or carrying of any goods shall be such as are given etc in the reverse of the consignment note.Security BondForm-B(See Rule 5)I,............................... .son of...... residing at ................. hereby.................state ................ thatI have............(a)lost the consignment note,(b)the consignment note in my name is torn and the writing therein is not visible,(c)the consignment note is in a badly mutilated condition.I request the S.N.T. Department to deliver the goods covered by the consignment note No:...................date .................. other person claims under the same consignment note I shall return to the S.N.T. Department the goods in the same form in which I have taken delivery thereof or pay to that Department such amount on account of the price of the said, goods as may be determined by the said Department.Signed in the presence of:
