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[Cites 0, Cited by 0] [Section 102] [Entire Act]

State of Rajasthan - Subsection

Section 102(d) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(d)electric winches are not used for building work where-
(i)the electro-magnetic brake is unable to hold the load; or
(ii)one or more control points, either hoisting or lowering, are not operating properly.