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Madhya Pradesh High Court

Suraj Parwani vs Govt. Holkar Science College on 24 March, 2022

Author: Pranay Verma

Bench: Pranay Verma

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 15891 of 2021 (SURAJ PARWANI Vs GOVT. HOLKAR SCIENCE COLLEGE AND OTHERS) Dated : 24-03-2022 Parties through counsel. As prayed by learned counsel for the petitioner, list on 29/03/2022.

(PRANAY VERMA) JUDGE Aiyer Signature Not Verified SAN Digitally signed by JAGDISHAN AIYER Date: 2022.03.24 17:21:05 IST