Madhya Pradesh High Court
Suraj Parwani vs Govt. Holkar Science College on 24 March, 2022
Author: Pranay Verma
Bench: Pranay Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 15891 of 2021 (SURAJ PARWANI Vs GOVT. HOLKAR SCIENCE COLLEGE AND OTHERS) Dated : 24-03-2022 Parties through counsel. As prayed by learned counsel for the petitioner, list on 29/03/2022.
(PRANAY VERMA) JUDGE Aiyer Signature Not Verified SAN Digitally signed by JAGDISHAN AIYER Date: 2022.03.24 17:21:05 IST