Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] UT Ladakh - Section Section 16 in Ladakh Autonomous Hill Development Councils Act, 1997 16. Qualification of members. - A person shall not be qualified to be member of the Council unless he is an elector.
