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Chattisgarh High Court

Vikram Aaditya Singhdev vs State Of Chhattisgarh on 7 November, 2022

HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet MCRC No. 8739 of 2022 Vikram Aaditya Singhdev Versus State Of Chhattisgarh 07/11/2022 Ms. Sharmila Singhai, Sr. Advocate assisted by Ms. Archi Agrawal, counsel for the applicant.

Mr. Shreshta Gupta, P.L. for the State. List this case in the week commencing 21 st November, 2022.

Sd/-

(Rajani Dubey) Judge pkd