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[Cites 0, Cited by 0] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(2) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(2)The Capacity Charge payable to a thermal generating station for a calendar month shall be calculated in accordance with the following formulae:Capacity Charge for the Month (CCm) =Capacity Charge for Peak Hours of the Month (CCp) +Capacity Charge for Off-Peak Hours of the Month (CCop)Where,High Demand Seasons:
Ccp1= {(0.20 xAFC)x ( 1 ) x ( PPFMp1 ) subject to ceiling of (0.20 xAFC) X ( 1 )  
12 NAPAF 12
Ccp2= {(0.20 xAFC)x ( 1 ) x ( PAFMp2 ) subject to ceiling of (0.20 xAFC) X ( 1 )} - CCP1
6 NAPAF 6
Ccp3= {(0.20 xAFC)x ( 1 ) x ( PAFMp3 ) subject to ceiling of          
4 NAPAF  
  {(0.20 xAFC)x ( 1 )} x ( CCP1 + CCP2 )]}            
4  
Ccop1= {(0.80 xAFC)x ( 1 ) x ( PPFMop1 ) subject to ceiling of (0.80 xAFC) X ( 1 ) }
12 NAPAF 12
Ccop2= {(0.80 xAFC)x ( 1 ) x ( PAFMop2 ) subject to ceiling of (0.80 xAFC) X ( 1 )} - CCop1
6 NAPAF 6
Ccop3= {(0.80 xAFC)x ( 1 ) x ( PAFMop3 ) subject to ceiling of          
4 NAPAF  
  {(0.80 xAFC)x ( 1 )} x ( CCop1 + CCop2 )            
4  
Low Demand Season:
Ccp1= {(0.20 xAFC)x ( 1 ) x ( (PPFMp1) ) subject to ceiling of (0.20 xAFC) X ( 1 ) }
12 NAPAF 12
Ccp2= {(0.20 xAFC)x ( 1 ) x ( PAFMp2 ) subject to ceiling of (0.20 xAFC) X ( 1 )} - CCP1
6 NAPAF 6
Ccp3= {(0.20 xAFC)x ( 1 ) x ( PAFMp3 ) subject to ceiling of          
4 NAPAF  
  {(0.20 xAFC)x ( 1 )} x ( CCP1 + CCP2 )            
4  
Ccp4= {(0.20 xAFC)x ( 1 ) x ( PAFMp4 ) subject to ceiling of          
3 NAPAF  
  {(0.20 xAFC)x ( 1 )} x ( CCP1 + CCP2 +CCP3 )        
4  
Ccp5= {(0.20 xAFC)x ( 5 ) x ( PAFMp5 ) subject to ceiling of          
12 NAPAF  
  {(0.20 xAFC)x ( 5 )} x ( CCP1 + CCP2 +CCP3 +CCP4 )        
12  
Ccp6= {(0.20 xAFC)x ( 1 ) x ( PAFMp6 ) subject to ceiling of          
2 NAPAF  
  {(0.20 xAFC)x ( 1 )} x ( CCP1 + CCP2 + CCP3 + CCP4 + CCP5 )        
2  
Ccp7= {(0.20 xAFC)x ( 7 ) x ( PAFMp7 ) subject to ceiling of          
12 NAPAF  
  {(0.20 xAFC)x ( 7 )} x ( CCP1 + CCP2 + CCP3 + CCP4 + CCP5 +CCP6 )        
12  
Ccp8= {(0.20 xAFC)x ( 2 ) x ( PAFMp8 ) subject to ceiling of          
3 NAPAF  
  {(0.20 xAFC)x ( 2 )} x ( CCP1 + CCP2 + CCP3 + CCP4 + CCP5 + CCP6 + CCp7 )  
3  
Ccp9= {(0.20 xAFC)x ( 3 ) x ( PAFMp9 ) subject to ceiling of          
3 NAPAF  
  {(0.20 xAFC)x ( 3 )} x ( CCP1 + CCP2 + CCP3 + CCP4 + CCP5 + CCP6 + CCp7 + CCp8 )  
4  
Ccop1= {(0.80 xAFC)x ( 1 ) x ( PPFMop1 ) subject to ceiling of (0.80 xAFC) X ( 1 ) }
12 NAPAF 12
Ccop2= {(0.80 xAFC)x ( 1 ) x ( PAFMop2 ) subject to ceiling of (0.80 xAFC) X ( 1 )} - CCop1
6 NAPAF 6
Ccop3= {(0.80 xAFC)x ( 1 ) x ( PAFMop3 ) subject to ceiling of          
4 NAPAF  
  {(0.80 xAFC)x ( 1 )} x ( CCop1 + CCop2 )            
4  
Ccop4= {(0.80 xAFC)x ( 1 ) x ( PAFMop4 ) subject to ceiling of          
3 NAPAF  
  {(0.80 xAFC)x ( 1 )} x ( CCop1 + CCop2 + CCop3 )          
3  
Ccop5= {(0.80 xAFC)x ( 5 ) x ( PAFMop5 ) subject to ceiling of          
12 NAPAF  
  {(0.80 xAFC)x ( 5 )} x ( CCop1 + CCop2 + CCop3 + CCop4 )          
12  
Ccop6= {(0.80 xAFC)x ( 1 ) x ( PAFMop6 ) subject to ceiling of          
2 NAPAF  
  {(0.80 xAFC)x ( 1 )} x ( CCop1 + CCop2 + CCop3 + CCop4 + CCop5 )  
2  
Ccop7= {(0.80 xAFC)x ( 7 ) x ( PAFMop7 ) subject to ceiling of          
12 NAPAF  
  {(0.80 xAFC)x ( 7 )} x ( CCop1 + CCop2 + CCop3 + CCop4 + CCop5 + CCop6 )  
12  
Ccop8= {(0.80 xAFC)x ( 2 ) x ( PAFMop8 ) subject to ceiling of          
3 NAPAF  
  {(0.80 xAFC)x ( 2 )} x ( CCop1 + CCop2 + CCop3 + CCop4 + CCop5 + CCop6 + CCop7 )  
3  
Ccop9= {(0.80 xAFC)x ( 3 ) x ( PAFMop9 ) subject to ceiling of          
4 NAPAF  
  {(0.80 xAFC)x ( 3 )} x ( CCop1 + CCop2 + CCop3 + CCop4 + CCop5 + CCop6 + CCop7 + CCop8 )  
4  
Provided that in case of generating station or unit thereof under shutdown due to Renovation andModernisation, the generating company shall be allowed to recover O&M expenses and interest on loan only.Where,CCm = Capacity Charge for the Month;CCp = Capacity Charge for the Peak Hours of the Month;CCop = Capacity Charge for the Off-Peak Hours of the Month;CCpn = Capacity Charge for the Peak Hours of nth Month in a specific Season;CCopn = Capacity Charge for the Off-Peak of nth Month in a specific Season;AFC = Annual Fixed Cost;PAFMpn = Plant Availability Factor achieved during Peak Hours upto the end of nth Month in a Season;PAFMopn = Plant Availability Factor achieved during Off-Peak Hours upto the end of nth Month in a Season;NAPAF = Normative Annual Plant Availability Factor.