Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of West Bengal - Subsection Section 13(1) in The West Bengal Motor Vehicles (Taxation On Goods And Passengers) Act, 1985 (1)The State Government may, by notification, make rules, with retrospective or prospective effect, for carrying out the purposes of this Act.
