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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(iv) in Andhra Pradesh Post Graduate Law courses Common Entrance Test Rules, 2007

(iv)"Chairperson" means the Vice-Chancellor of any University in the State nominated by the Chairman of the Andhra Pradesh State Council of Higher Education for each academic year for conducting and discharging the functions as specified relating to Post Graduate Law Common Entrance Test (PGLCET) held by the State agency. He/she shall also be the Chairperson of the Post Graduate Law Common Entrance Test Committee.