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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(9) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

(9)"Engineer-in-Chief" means an Engineer-in-Chief of the Haryana Public Works Department in the Buildings and Roads Branch, Public Health Branch or Irrigation Branch, as the case may be, and includes a post declared by the Government as of equivalent responsibility;