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[Cites 0, Cited by 0] [Section 465(2)] [Section 465] [Entire Act]

Bombay Presidency - Subsection

Section 465(2)(c) in The Bombay Provincial Municipal Corporations Act, 1949

(c)prescribing the powers of the Municipal Chief Auditor with regard to the disapproval of and the procedure with regard to the settlement of objections to expenditure from the revenue of the Corporation;