Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(6A) in Andhra Pradesh Excise Act, 1968 (6A)[ "Corporation" means the Andhra Pradesh Beverages Corporation Limited, Hyderabad.] [Inserted by Act No. 17 of 2006, dated 1.3.2006.]
