Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 871 in Rules under the United Provinces Excise Act, 1910 871. Office for officer-in-charge to be provided by the brewer. - The brewer shall provide, within the brewery enclosure, an office for the officer-in-charge duly equipped with office furniture.
