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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Tamilnadu - Subsection

Section 80(1)(a) in Tamil Nadu Court-Fees and Suits Valuation Act, 1955

(a)the fees payable for serving and executing processes issued by the High Court in its appellate jurisdiction and by the CrAm 1 Criminal Courts subordinate thereto;