Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act] State of Haryana - Subsection Section 24(2)(k) in The Haryana School Education Act, 1995 (k)the conditions under which aid may be granted to recognised school and on the violation of which aid may be stopped, reduced or suspended;