Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Assam - Subsection Section 20(1) in Assam Elementary Education Act, 1962 (1)All moneys received for this purpose of the Elementary Education Fund shall forthwith be paid into an account opened in the Government 'Treasury or in a Bank approved by the State Government.
