Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Madhya Pradesh - Subsection Section 5(2) in The M.P. Tendu Patta (Vyapar Viniyaman) Niyamavali, 1966 (2)The Advisory Committee shall hold its meeting at the headquarters of the Revenue Commissioner of the Division for which it is constituted.
