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[Cites 0, Cited by 0] [Section 85] [Entire Act]

Union of India - Subsection

Section 85(b) in The Companies (Second Amendment) Act, 2002

(b)for the words" Official Liquidator", wherever they occur, the words, brackets, letter and figures" Official Liquidator referred to in clause (c) of sub- section (1) of section 448" shall be substituted.