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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(m) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981

(m)"flammable compressed gas" means gas 13 per cent. or less of which when mixed with air forms a flammable mixture or whose flammable range with air is greater than 12 per cent.;