Bombay High Court
M/S. Shinde Developers Pvt. Ltd. Pune ... vs State Of Maharashtra In The Ministry Of ... on 13 December, 2019
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1406 OF 2019
Rajesh S/o Mathuradas Patel ....Petitioner
V/S
State Of Maharashtra, In The Ministry Of ....Respondent
Revenue And Forest, Mumbai Thr. Secretary And Others WITH WRIT PETITION NO. 1634 OF 2019 M/s. Chourasia Stone Industries, Through ....Petitioner Proprietor Shri Nilesh S/o Devidal Chourasia V/S State Of Maharashtra In The Ministry Of ....Respondent Revenue And Forest, Mumbai Thr. Secretary And Others WITH WRIT PETITION NO. 1639 OF 2019 M/s. Chourasia Stone Industries, Through ....Petitioner Proprietor Shri Nilesh S/o Devidal Chourasia V/S State Of Maharashtra In The Ministry Of ....Respondent Revenue And Forest, Mumbai Thr. Secretary And Others WITH WRIT PETITION NO. 1640 OF 2019 Page 1/4 ::: Uploaded on - 13/12/2019 ::: Downloaded on - 15/12/2019 04:40:16 ::: M/s. Shinde Developers Pvt. Ltd. Pune Thr. ....Petitioner Auth. Signatory Yogesh S/o Manikrao Deshmukh V/S State Of Maharashtra In The Ministry Of ....Respondent Revenue And Forest, Mumbai Thr. Secretary And Others WITH WRIT PETITION NO. 1407 OF 2019 M/s. Maharashtra Infra Structure Co. Thr. ....Petitioner Partner Nasir Yusuf Khan V/S State Of Maharashtra, In The Ministry Of ....Respondent Revenue And Forest, Mumbai Thr. Secretary And Others WITH WRIT PETITION NO. 1465 OF 2019 M/s. Yogiraj Stone Crusher, Amravati Thr. ....Petitioner Proprietor, Shri. Nilesh Abhimanyu Magarde V/S State Of Maharashtra In The Ministry Of ....Respondent Revenue And Forest, Mumbai Thr. Secretary And Others WITH WRIT PETITION NO. 1457 OF 2019 Mahendra S/o Uttamrao Bhatkule ....Petitioner V/S State Of Maharashtra In The Ministry Of Revenue And Forest, Mumbai Thr. Secretary Page 2/4 ::: Uploaded on - 13/12/2019 ::: Downloaded on - 15/12/2019 04:40:16 ::: And Others WITH WRIT PETITION NO. 1408 OF 2019 Balkrishna Ramaji Mudholkar ....Petitioner V/S State Of Maharashtra, In The Ministry Of ....Respondent Revenue And Forest, Mumbai Thr. Secretary And Others WITH WRIT PETITION NO. 1482 OF 2019 M/s. Yashraj Mining Enterprises, Amravati Thr ....Petitioner Partner Shirish S/o Ashok Malviya V/S State Of Maharashtra In The Ministry Of ....Respondent Revenue And Forest, Mumbai Thr. Secretary And Others WITH WRIT PETITION NO. 1467 OF 2019 Vijay Dashrath Shirbhate ....Petitioner V/S State Of Maharashtra In The Ministry Of ....Respondent Revenue And Forest, Mumbai Thr. Secretary And Others WITH WRIT PETITION NO. 1466 OF 2019 Damjibai S/o Khodabai Patel ....Respondent ....Petitioner V/S Page 3/4 ::: Uploaded on - 13/12/2019 ::: Downloaded on - 15/12/2019 04:40:16 ::: State Of Maharashtra In The Ministry Of ....Respondent Revenue And Forest, Mumbai Thr. Secretary And Others WITH WRIT PETITION NO. 1488 OF 2019 Subhash S/o Natthuji Malpe ....Petitioner V/S State Of Maharashtra In The Ministry Of ....Respondent Revenue And Forest, Mumbai Thr. Secretary And Others Vishwas Shridhar Kukday Ramaa V. Kukday For Petitioner G.p For R-1 To 3 (copy Served) For Respondent CORAM : A.S. CHANDURKAR, J DATE : 13th December, 2019 P.C. :
Heard Mr. V.S. Kukdey, Adv. for Petitioner, Mr. N.R. Patil, AGP for Respondents. S.O. TO 20/12/2019 FOR ORDERS AT END OF BOARD.
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