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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Bihar - Subsection

Section 21(3) in Bihar Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(3)The Commission, if it thinks fit, may direct the parties to appear before the persons designated in sub-clause (1) or (2) above to present their respective views and/or make presentation on the issues or matters referred to.