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[Cites 0, Cited by 0] [Section 4(2A)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(2A)(a) in West Bengal Land Reforms Act, 1955

(a)quarry sand, or permit any person to quarry sand, from his [plot of land] [Substituted for "the word holding" by the West Bengal Land Reforms (Amendment) Act, 2003 (18 of 2003) (w.e.f. 19.10.2003).], or