Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Tamilnadu - Subsection Section 9(ii) in Tamil Nadu Village Panchayats (Devolution and Delegation of President's Function) Rules, 1999 (ii)conduct public auction of annual sales of leases of markets, slaughterhouses, fishery rights and other like lease;
