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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1)(a) in Companies (Registered Valuers and Valuation) Rules, 2017

(a)an organisation registered as a society under the Societies Registration Act, 1860 (21 of 1860) or any relevant state law, or;