Section 33(3)(iii) in First Statutes of the Jai Narayan Vyas University Jodhpur

[Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(3)(iii) in First Statutes of the Jai Narayan Vyas University Jodhpur

(iii)No employee of the University shall be entitled to the benefits of the Provident Fund whose services in the University entitled him to a pension or on whose account the University contributes to his pension or who has been appointed by the University on special terms.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Rajasthan - Subsection

Section 33(3)(iii) in First Statutes of the Jai Narayan Vyas University Jodhpur