Section 7 in The Art Silk Textiles (Production and Distribution) Control Order, 1962
7. Refusal to sell.
- No manufacturer of or dealer in art silk yarn shall, without sufficient cause, refuse to sell art silk yarn to any person.Explanation. - For the purpose of this clause :(1)the possibility of expectation of obtaining a higher price at a later date shall not be deemed to be a sufficient cause;(2)the expressions "manufacturer" and "dealer" shall include any person employed by or acting on behalf of such manufacturer or dealer.
