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Allahabad High Court

C/M Gopal Vidyalaya Inter Coll. Koraon ... vs State Of U.P. And Others on 6 July, 2010

Bench: Ashok Bhushan, Virendra Singh

Court No. - 2
Case :- WRIT - C No. - 16196 of 2010

Petitioner :- C/M Gopal Vidyalaya Inter Coll. Koraon Thr M.D. Dwivedi &
An

Respondent :- State Of U.P. And Others

Petitioner Counsel :- Radha Kant Oj ha

Respondent Counsel :- C.S.C.

Hon'ble Ashok Bhushan.J.

Hon'ble Virendra Singh,J.

As prayed, list in the next cause list. Interim order already granted shall continue till the next date of listing. Order Date :- 6.7.2010 Rakesh