Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(B) in Chhattisgarh Legal Services Authority Rules, 2002

(B)[ The transfer of positing of officers and staff of the Authority will be made by the Executive Chairman after consultation with the Patron-in-Chief.] [Substituted by Notification No 8326/D-2783/21-B (C.G.)/2002 dated 30-11-2002.]