National Green Tribunal
Rajeev Suri vs Delhi Development Authority on 26 July, 2018
Author: Adarsh Kumar Goel
Bench: Adarsh Kumar Goel
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
Original Application No. 164 of 2015
IN THE MATTER OF:
Rajeev Suri Vs. Vice Chairman, DDA & Ors.
CORAM : HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, CHAIRPERSON
HON'BLE MR. JUSTICE S.P. WANGDI, JUDICIAL MEMBER
HON'BLE DR. NAGIN NANDA, EXPERT MEMBER
Present: Applicant: Mr. Rajeev Suri, Applicant in person
Respondents: Mr. Pradeep Misra and Mr. Daleep Dhyani, Advs. for
UPPCB Mr. Anil Grover, AAG, Haryana along with Mr. Rahul Khuran, for State of Haryana and HSPCB Mr. Abhishek Paruthi, Adv. Mr. Narender Pal Singh, Ms. Aditi Singh, Advs. DPCC Mr. Vivek Kumar Tondon, Adv. Mr. Ishwer Singh, Adv. for NMCG (MoWR) Mr. Sanjeev Ralli, Adv. for Mr. Dinesh Jindal, LO Mr. Tarunvir Singh, Ms. Guneet Khehar and Mr. Sandeep Mishra, Advs.
Ms. Puja Kalra, Adv. for North & South MCD Mr. Varun Thakur and Mr. Brajesh Pandey, Advs. For National Mission for Clean Ganga Mr. Sanjay Upadhyay and Ms. Upama Bhattacharjee, Advs.
Ms. Deep Shikha Bharti Adv. for State of UP Mr. A. K. Prasad and Mr. Shashank Saxena, Advs. For MoUD Mr. H.S. Phoolka, Sr. Adv., Mr. Sumeet Pushkarna, Mr. Devanshu Lahiry, Advs. Mr. Alok Gupta, Adv. For DJB Mr. Vikas Mahajan, AAG for State of Himachal Pradesh Ms. Sumi Anand, Adv. for Peasants Multipurpose Society Mr. Rajkumar, Adv. for CPCB Ms. Sakshi Popli, adv. For Delhi Jal Board Mr. Divya Prakash Pande, Adv. Mr. Rajiv Bansal, Sr. Adv, with Mr. Kush Sharma, Mr. Prateek Gautam, Ms. Kamna, Adv. Mr. Bhanwar Pal Singh, Adv. Mr. Anil Grover, AAG, Mr. Rahul Khurana and Mr. Mishal Viz., Advs.
Mr. Vivek Kumar Tandon, Adv. Mr. Manoj Kumar and Mr. Moni Cinmoy, Advs. Mrs. D. Bharathi Reddy and Mr. C. Kannan, Advs. Mr. Rajeev Bansal, Sr. Adv., Mr. Kush Sharma and Ms. Kamna Singh, Advs.
Mr. Avneesh Arputham, Ms. Anuradha Arputham and Ms. Simran Jeet, Advs.
Mr. Ravindra Kumar, Adv. for NOIDA Mr. Alok Gupta, Adv. for DJB Date and Orders of the Tribunal Remarks Item No. 07 In view of the order passed today in Item Nos. 5 and 6, no July 26, further order is necessary in this application. The same is 2018 R disposed of.
.........................................., CP (Adarsh Kumar Goel) 1 Item No. 07 July 26, 2018 ..........................................,JM R (S.P. Wangdi) ..........................................,EM (Dr. Nagin Nanda) 26.07.2018 2