Section 119 in The West Bengal Panchayat Act, 1957
119. Removal of difficulty.
- If in establishing, constituting or in the working of, an Anchal Panchayat or a Gram Panchayat in any local area, any dispute or difficulty arises in the interpretation of any provision of this Act, or any rule made thereunder or any matter arising out of or relating to such interpretation or any matter not provided in the Act, the State Government may, by order, decide the same and authorise any matter or thing to be done which appears to it to be necessary for the purpose of removing such difficulty, and the decision of the State Government shall be final.
