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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Madhya Pradesh - Subsection

Section 40(2)(g) in The Central Provinces Court of Wards Act, 1899

(g)confer upon the Court of Wards for the purposes of this Act any of the powers exercised by a Civil Court in the trial of suits;