Calcutta High Court (Appellete Side)
26 2021 Birla Corporation Ltd vs 2 The Commissioner Of Cgst & Central ... on 16 April, 2021
Author: Shekhar B. Saraf
Bench: Shekhar B. Saraf
Ct.
No. 16.04 W.P.A. 3657 of 2019
26 2021 Birla Corporation Ltd.
Vs.
2 The Commissioner of CGST & Central Excise,
akb Bolpur & Ors.
Mr. Pujan Chatterjee ...For the Petitioner
Mr. K.K. Maiti
Mr. Tapan Bhanja ...For the Respondents
Let the subsisting interim order be extended till July 31, 2021 or until further orders whichever is earlier.
The matter will appear in the monthly combined list of cases for the month of July, 2021 under the heading 'for hearing'.
( Shekhar B. Saraf, J.)