Section 27(1) in The Anna University of Technology, Madurai Act, 2010
(1)The Finance Committee shall consist of the following members, namely:-(a)Vice-Chancellor;(b)Secretary to Government, in-charge of Finance;(c)Secretary to Government, in-charge of Higher Education;(d)three members nominated by the Syndicate from among its members of whom one shall be a Professor and one shall be a person nominated to the Syndicate by the Chancellor.
