Section 6(2)(g) in The Establishment Of New Medical College, Opening Of New Or Higher Course Of Study Or Training And Increase Of Admission Capacity By A Medical College Regulations, 2003

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Union of India - Subsection

Section 6(2)(g) in The Establishment Of New Medical College, Opening Of New Or Higher Course Of Study Or Training And Increase Of Admission Capacity By A Medical College Regulations, 2003

(g)the nomenclature of post-graduate degree or diploma and super-speciality courses and teacher-student ratio is as laid down in the concerned regulations;

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Union of India - Subsection

Section 6(2)(g) in The Establishment Of New Medical College, Opening Of New Or Higher Course Of Study Or Training And Increase Of Admission Capacity By A Medical College Regulations, 2003