Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Rajasthan - Subsection Section 25(4) in The Rajasthan Minimum Wages Rules, 1959 (4)[ X X X [Substituted & Inserted vide notification No. F. 1 (7)(9) L & E/66, dated 14-8-1967, published in Rajasthan Gazette, Part 4-C, Extra-ordinary dated 14-8-1967.]
