Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Haryana - Subsection Section 35(1) in Haryana Juvenile Justice (Care and Protection of Children) Rules, 2002 (1)The children's homes and special homes shall promote sponsorship programmes as laid down in section 43 of the Act.
