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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(1)(i) in Statutes of the National Institute of Technology, Andhra Pradesh, 2017

(i)under the directions of the Board, undertake construction of all major works, after the necessary administrative approval and expenditure sanction from the Board;